Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Madhya Pradesh - Subsection Section 90(a) in The M.P. Reorganisation Act, 2000 (a)in paragraph 2, for the figures "XXII", the figures "XXIII" shall be substituted;
