- [(1)] [Substituted by Act 14 of 1964.] The Travancore Nurses, Midwives and Dhais Act, 1121 (XVIII of 1121) is hereby repealed.(2)[ The Madras Nurses and Midwives Act, 1926 (Madras Act III of 1926) as in force in the Malabar District referred to in sub-section (2) of section 5 of the States Reorganization Act, 1956, is hereby repealed] [Added by Act 15 of 1961.]
