Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Kerala - Subsection Section 41(2) in Nurses and Midwives Act, 1953 (2)[ The Madras Nurses and Midwives Act, 1926 (Madras Act III of 1926) as in force in the Malabar District referred to in sub-section (2) of section 5 of the States Reorganization Act, 1956, is hereby repealed] [Added by Act 15 of 1961.]
