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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(g) in West Bengal Electrical Licensing Rules, 2017

(g)"Part" or "Class" means a subject or field to be qualified for obtaining the Workman's Permit or the Supervisor Certificate of Competency or the National Supervisor Certificate of Competency;