Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9] [Entire Act]

State of Kerala - Section

Section 25 in The Kerala Headload Workers Act, 1978

25. Register of headload workers.-

(1)Such authority or officer as may be prescribed shall prepare a register of headload workers working within its or his jurisdiction.
(2)The register shall contain such particulars as may be prescribed.
(3)The register shall be maintained by the authority or officer as the case may be, in such manner as may be prescribed.