Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(1) in The Kerala Headload Workers Act, 1978

(1)Such authority or officer as may be prescribed shall prepare a register of headload workers working within its or his jurisdiction.