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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4)(xii) in Tamil Nadu Electricity Grid Code, 2005

(xii)The plan reports shall contain a Chapter on additional transmission requirement, which may include not only intra-State transmission lines but also additional equipment such as transformer, capacitors, reactors etc.