Section 11A in The Howrah Municipal Corporation Act, 1980
11A. [ Ward Committee. [Section 11A inserted by W.B. Act 36 of 1994.]
(1)Each ward of the Corporation shall have a Ward Committee.(2)The composition and functions of the Wards Committee shall be such as [may be prescribed.](3)The Councillor elected from a ward shall be the Chairperson of the Ward Committee for that ward.]
