Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(iii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979 (iii)to prepare a Draft of Annual Budget estimates relating to works to be financed from the funds of the Board by 15th February of each year;
