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Himachal Pradesh High Court

Sh. Chetan Chauhan vs . State Of H.P. on 13 October, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Sh. Chetan Chauhan vs. State of H.P. .

Cr. MP(M) No.2542 of 2023 13.10.2023 Present Mr. Mohd. Aamir, Advocate, for the petitioner.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Ravi Chauhan and Ms. Sunaina, Deputy Advocate Generals, for the respondent-State.

of Respondent-State has filed status report and HC Jaswant has come present alongwith the record.

rt Learned counsel representing the petitioner prays for and is granted two weeks' time to go through the same.

List on 7.11.2023.

(Sandeep Sharma) Judge October 13, 2023 (Shankar) ::: Downloaded on - 13/10/2023 20:42:05 :::CIS