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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(2)The posts of Deputy Superintendent of Police of the Department shall be filled up either by deployment, who are already on deputation from Orissa Police or selecting the eligible persons of Orissa Police and bringing them on deputation.