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State of Odisha - Section

Section 3 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

3.

(1)All sanctioned strength of the Department in the rank of Inspector shall be filled up on the basis of deputation from Orissa Police.
(2)The posts of Deputy Superintendent of Police of the Department shall be filled up either by deployment, who are already on deputation from Orissa Police or selecting the eligible persons of Orissa Police and bringing them on deputation.
(3)Sanctioned posts in the rank of Additional Superintendent of Police and as many posts in the rank of Superintendent of Police as decided from time to time shall be filled up by deployment of those already working in Orissa Vigilance on deputation from Orissa Police.
(4)The service shall remain under the administrative control of the General Administration (Vigilance) Department and will be regulated by Vigilance Police Instructional Handbook and other rules, regulations, circulars issued by the Department from time to time.