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Union of India - Section

Section 21 in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

21. When allowance to cease.

- Pay and allowances shall cease to accrue from the date as an employee ceases to be in service.In the case of an employee dismissed, removed or compulsorily retired from the Authority's service, the pay and allowances shall cease from the date of his dismissal, removal or compulsory retirement. In the case of an employee who dies while in service, they shall cease from the day following that on which the death occurs.