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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(w) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006

(w)`Supplier' means any generating company or licensee from whose system electricity flows into the system of another generating company or licensee or consumer;