Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 3 in The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964

3. Members entitle to travel on passes.

- Subject to the provisions of these rules, every member shall be provided by the Secretary, with a pass, [and any other person accompanying the member] [Inserted by Notification dated 22-7-1981, No. F3(1) Law/64 vide Rajasthan Gazette part IV-C page 115-116] in the form given in Appendix 'A' which shall entitle him to travel free of charge by the service buses of the State Roadways at any time and on any route on which the State Roadways operate.