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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(1)(b) in The Wild Life (Protection) (Orissa) Rules, 1974

(b)to look or serve meat in any eating house shall make an application in Form No. 14 to the Chief Wild Life Warden or the authorised officer for the grant of licence.