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State of Odisha - Section

Section 37 in The Wild Life (Protection) (Orissa) Rules, 1974

37. Application for Licence to commence or carry on Business as a Manufacturer of or Dealer in any Animal-Article etc.

(1)Every person desiring-
(a)to commence or carry on the business as -
(i)a manufacturer or a dealer in any animal article,
(ii)a taxidermist, or
(iii)a dealer in trophy or uncured trophy, or
(iv)a dealer in captive animal, or
(v)a dealer in meat, or
(b)to look or serve meat in any eating house shall make an application in Form No. 14 to the Chief Wild Life Warden or the authorised officer for the grant of licence.
(2)An application for obtaining a licence to cook or serve meat in any eating house shall specify the species of animal whose meat he desires to cook or serve.