Punjab-Haryana High Court
Hsiidc vs Rajesh Kumar And Ors on 19 February, 2018
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
-.-
R.F.A No. 359 of 2018 (O&M)
Date of decision: 19.02.2018
HSIIDC ... Appellant
Vs.
Rajesh Kumar & Ors. ...Respondents
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
*****
Present: Mr. Pritam Saini, Advocate, for the appellant.
Ms. Safia Gupta, AAG, Haryana.
*****
G.S.SANDHAWALIA, J. (Oral)
For orders see detailed order of even date passed in R.F.A No. 5029 of 2017 titled as "Sunero & Ors. Vs. State of Haryana & Ors".
February 19, 2018 (G.S. SANDHAWALIA) tripti JUDGE
Whether speaking/reasoned : Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 04-03-2018 06:39:27 :::