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State of Rajasthan - Section

Section 42 in The Nathdwara Temple Rules, 1973

42. Power in regard to works.

(1)The preparation any sanction of estimates, acceptance of tenders and execution of works by the Board shall be in accordance with the powers laid down in the Appendix 'D'.
(2)Proposals in regard to the works, which are not purely secular shall be framed in consultation with the Goswami.