Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Rajasthan - Subsection Section 42(1) in The Nathdwara Temple Rules, 1973 (1)The preparation any sanction of estimates, acceptance of tenders and execution of works by the Board shall be in accordance with the powers laid down in the Appendix 'D'.
