Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72A] [Entire Act] State of Odisha - Subsection Section 72A(ii) in The Orissa Factories Rules, 1950 (ii)Routine and bacteriological testing of faces and urine for germs of dysentery and typhoid fever:
