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State of Odisha - Section

Section 72A in The Orissa Factories Rules, 1950

72A. [ [Inserted vide Orissa Gazette Part III/20.1.1978-SRO No. 25/78/7.1.1978.]

Annual Medical Examination for fitness of each member of the canteen staff who handles food-stuffs shall be carried out by the Factory Medical Officer or the Certifying Surgeon which should include the following:
(i)Routine blood examinations
(ii)Routine and bacteriological testing of faces and urine for germs of dysentery and typhoid fever:
(iii)Any other examination including chest X-Ray that may be considered necessary by the Factory Medical Officer or the Certifying Surgeon.
Any person who, in the opinion of the Factory Medical Officer or the Certifying Surgeon, is unsuitable for employment on account of possible risk to the health of others shall not be employed as such staff.]Rules prescribed under Section 47