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State of Madhya Pradesh - Section

Section 8 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

8. Exemption from remittance of Registration Fee and Security Deposit.

- The following shall be registered without payment of prescribed registration tee and security deposit :-
(i)Government Department wishing to purchase books tor schools under their control, e.g., Tribal Welfare Department, Jail Department, etc.
(ii)Local bodies, i.e., Municipal Committee and Janpada Sabha desiring to buy books for distribution among poor children and students of backward areas.