Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(i) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963 (i)Government Department wishing to purchase books tor schools under their control, e.g., Tribal Welfare Department, Jail Department, etc.
