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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(2) in The Punjab Town Improvement Trust Rules, 1939

(2)A column or columns may, where necessary, be allotted for such items as materials at site, in order to provide for all payments made on this account being entered as the bills are being passed for payment and their subsequent adjustment.