Section 40(1)(b) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

(b)providing for all matters which by this Act and the Statutes are to be provided for by the Regulations; and

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