Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(1) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(1)The authorities and other bodies of the University may make Regulations consistent with this Act and the Statutes for-
(a)laying down the number of members required to form a quorum and the procedure to be observed at the meetings;
(b)providing for all matters which by this Act and the Statutes are to be provided for by the Regulations; and
(c)providing for any other matters solely concerning such authorities and bodies and not provided for by this Act and the Statutes.