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State of Tamilnadu - Section

Section 46 in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

46. Meter Security Deposit.

- The Licensee is authorized to collect security for the price of meter from LT/FIT consumers at the rates specified by the Commission from time to time and enter into an agreement for hiring of the meter. The Licensee may permit the consumer to install his/her own meter. However, it shall be calibrated by the Licensee.Note: - 1. The above rate shall also apply to L.T. Temporary Supply.