Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Assam - Subsection Section 52(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (1)Every domestic building shall be constructed that in every living room there shall at least one side abutting on a space either external or internal verandah.
