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State of Rajasthan - Section

Section 13 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

13. Assessment of Annual Recurring Grant

.- (1) Annual recurring grant will be given on the basis of estimated expenditure of the current year and be subject to adjustment from the grant payable in the next year.
(2)Approved expenditure shall be arrived at according to these rules and such other instructions that may be issued from time to time.
(3)Institutions shall be categorized under advise of the grant-in-aid Committee and may be allowed Grant-in-aid as follows :
Category- of the approved expenditure of theprevious year plus likely annual increment of staff A. 80%
  B. 70%
  C. 60%
  D 50%
Special Category – Institutions carrying onthe work of education on experimental and pioneering lines inaccordance with the criteria laid down by the Department ofEducation   90%
(4)The total recurring grant-in-aid from Government of Rajasthan in any year shall not exceed the difference between the total approved expenditure taking into account and the income from the fees and other recurring sources during the same year, including grants from other State and Central Government, Sabhas, Societies and local Bodies, as also the income from Interest on reserve funds or rent of property.