Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(3)Institutions shall be categorized under advise of the grant-in-aid Committee and may be allowed Grant-in-aid as follows :
Category- of the approved expenditure of theprevious year plus likely annual increment of staff A. 80%
  B. 70%
  C. 60%
  D 50%
Special Category – Institutions carrying onthe work of education on experimental and pioneering lines inaccordance with the criteria laid down by the Department ofEducation   90%