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[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Rajasthan - Subsection

Section 126(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)The average cost of supply and realization from a category of consumer shall form the basis of estimating the extent of cross subsidy for that consumer category.