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State of Uttar Pradesh - Section

Section 18 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

18. Ballot papers and ballot box.

(1)Ballot papers to be used at the election shall be in Form VII and the names of the duly nominated candidates shall be given therein in Hindi in the order in which they appear in the list of valid nominations published under Rule 12.
(2)A ballot box to be used at the poll shall be any of the types of boxes approved by the State Election Commission.