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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(2)The Selection Committee shall consist of the following members :
(a)The Director General, who shall be the Convenor of the Committee;
(b)The Vice-Chancellor who is member of the General Council;
(c)Editors Guild representative in the General Council;
(d)The Head of the Department concerned, if any, provided he holds a post not lower than the level of the post for which the selection is to be made;
(e)two experts for selecting professors, associate professors and assistant professors to be nominated by the Academic Council;
(f)Secretary, Public Relations, Government of Madhya Pradesh.