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State of Madhya Pradesh - Section

Section 33 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

33. Selection Committee.

(1)The General Council shall constitute Selection Committees for making recommendation to the General Council for appointment to posts of professors, associate professors, teachers and other officer level staff.
(2)The Selection Committee shall consist of the following members :
(a)The Director General, who shall be the Convenor of the Committee;
(b)The Vice-Chancellor who is member of the General Council;
(c)Editors Guild representative in the General Council;
(d)The Head of the Department concerned, if any, provided he holds a post not lower than the level of the post for which the selection is to be made;
(e)two experts for selecting professors, associate professors and assistant professors to be nominated by the Academic Council;
(f)Secretary, Public Relations, Government of Madhya Pradesh.
(3)The meeting of the Selection Committee shall be convened by the Director General whenever necessary. The Director General shall preside over the meeting of the Selection Committee.