Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 4]

Rajasthan High Court - Jodhpur

Lal Bahadur Shahstri B.Sc Nursing ... vs State Of Rajasthan on 16 December, 2022

Author: Arun Bhansali

Bench: Arun Bhansali

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Civil Writ Petition No. 19044/2022

Lal Bahadur Shahstri B.sc Nursing School, Through Gurukul
Siksha Evam Seva Sansthan Through Its Chairman Shri Milan
Pathak S/o Shri Lokesh Pathak, Aged About 39 Years, R/o Ward
No. 2, Saredi Badi, Partapur, Banswara, Rajasthan 327034.
                                                                    ----Petitioner
                                    Versus
1.     State Of Rajasthan, Through Its Principal Secretary,
       Medical      And        Health     Department,            Government    Of
       Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2.     Rajasthan Nursing Council, Through Its Registrar, B-39,
       Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3.     Rajasthan University Of Health And Science, Through Its
       Registrar, Kumbha Marg, Pratap Nagar, Jaipur (Raj.).
4.     Private      Physiotherapy,         Nursing         And     Para   Medical
       Institutions Society, Branch Office Jodhpur Through Its
       Secretary, Plot No. 273, Subhash Nagar, Pal Road,
       Jodhpur Rajasthan.
                                                                 ----Respondents


For Petitioner(s)          :     Mr. Kanishk Singhvi.
For Respondent(s)          :     Mr. Manish Vyas, AAG.
                                 Mr. Praveen Vyas.



           HON'BLE MR. JUSTICE ARUN BHANSALI

Order 16/12/2022 Copy of the writ petition has been served on learned counsel Mr. Manish Vyas, AAG and Mr. Praveen Vyas.

Learned counsel for the parties submit that the controversy involved in the present matter is squarely covered by order in Mahatma Gandhi B.Sc. Nursing College v. State of Raj. & Ors.:

SBCW No.3962/2022 and other connected matters, decided on (Downloaded on 17/12/2022 at 12:35:50 AM) (2 of 2) [CW-19044/2022] 04.11.2022 and, therefore, the present writ petition may also be decided in light of the said order.

In view of the submissions made by learned counsel for the parties, the present writ petition is disposed of in the same terms as in the case of Mahatma Gandhi B.Sc. Nursing College (supra).

(ARUN BHANSALI),J 256-PKS/-

(Downloaded on 17/12/2022 at 12:35:50 AM) Powered by TCPDF (www.tcpdf.org)