Mahatma Gandhi B.Sc. Nursing College vs State Of Rajasthan on 4 November, 2022

[Cites 15, Cited by 49]

Rajasthan High Court - Jodhpur

Mahatma Gandhi B.Sc. Nursing College vs State Of Rajasthan on 4 November, 2022

Bench: Vinit Kumar Mathur

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 3962/2022

Mahatma Gandhi B.sc. Nursing College, Nh-11, Pura Ki Dhani,
Post Sabalpura, Sikar, Rajasthan Through Its Director Shri Dalu
Ram S/o Shri Hadu Ram, Aged About 55 Years.
----Petitioner
Versus
1. State of Rajasthan, Through Its Principal Secretary,
Medical and Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing and Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 3257/2022
Global Vision Society (Abu Nursing College), Village Chandela,
Aburoad, District Sirohi, Rajasthan, Through Its Secretary Shri
Jabbar Singh S/o Shri Tej Singh, Aged About 67 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.

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----Respondents
S.B. Civil Writ Petition No. 3921/2022
Skill Development Trust, (Maharaja Agarsen College Of Nursing),
Suratgarh, District Sriganganagar, Rajasthan Through Its
Secretary Shri Naveen Khemka S/o Shri Govind Ram Khemka,
Aged About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 3936/2022
Gayatri Vidhyapeeth, (Nimt College Of Nursing), 1-4 Indra
Gandhi Nagar, Bagrana, Post Kanota, Agra Road, Jaipur,
Rajasthan, Through Its Authorized Representative Shri Rishi
Sharma S/o Shri Damodar Sharma, Aged About 35 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.

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----Respondents
S.B. Civil Writ Petition No. 3940/2022
Choudhary Kanaram Dhaka Memorial Sansthan, (Ckrd Memorial
School Of Nursing), Dhigal, Nawalgarh Road, Tehsil Nawalgarh,
District Jhunjhunu, Rajasthan, Through Its Representative Shri
Faruk Sayed S/o Shri Sadik Sayed, Aged About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur Rajasthan.
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9503/2022
Geetanjali College Of Nursing, Borawar, Tehsil Makrana, District
Nagaur, Rajasthan, Under The Management Of Geetanjali
Shikshan Sansthan, Through Its Secretary Shri Lal Mohammed
Khan S/o Shri Saraj Ahmed, Aged About 53 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents

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S.B. Civil Writ Petition No. 9521/2022
Ramayan Shikshan Sansthan (Pink City College Of Nursing), 59-
60, Green Colony, Moti Nagar, Queens Road, Jaipur Through Its
President Shri Shyam Sunder Ramawat S/o Shri Raja Ram
Ramawat, Aged About 55 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Joint Secretary (Group-3), Medical And Health
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan).
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9532/2022
Anupama Medical Prashikshan Sansthan, Jeevan Nagar, Sikar,
Rajasthan, Through Its Secretary Shree Rajendra Modi S/o Shri
Bhanwar Lal Modi, Aged About 58 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Joint Secretary (Group-3), Medical And Health
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan).
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

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5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9534/2022
Annpurna Medical Training (College Of Nursing), Sikar, Jaipur
Road Sikar 332001, Rajasthan Through Its Secretary Shri Om
Prakash Sharma S/o Shri Partu Ram, Aged About 55 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Joint Secretary (Group-3), Medical And Health
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan).
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9542/2022
Annpurna Medical Training (College Of Nursing) Sikar, Jaipur
Road Sikar 332001, Rajasthan Through Its Secretary Shri Om
Prakash Sharma S/o Shri Partu Ram, Aged About 55 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Joint Secretary (Group-3), Medical And Health
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan).

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3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9833/2022
Chaudhary Kanaram Dhaka Memorial Sansthan, (Chaudhary
Kanaram Dhaka Memorial Nursing College), 5-6, Pratap Nagar,
Churu Road, Jhunjhunu, Rajasthan, Through Its Secretary Dr. Lal
Chand Dhaka S/o Shri Kana Ram Dhaka, Aged About 52 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9835/2022
Choudhary Kana Ram Dhaka Memorial Nursing College, Vpo
Dhingal, Jaipur Highway, Jhunjhunu (Rajasthan) Through Its
Representative Shri Faruk Sayed S/o Shri Sadik Sayed, Aged
About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).

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2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9842/2022
Bharatiya Educational, Cultural And Welfare Trust, (Khwaja Garib
Nawaz College Of Nursing), Nh-11, Fatehpur Road, Near
Sabalpura, Sikar, Rajasthan, Through Its Secretary Shri Khadim
Hussain Khatri S/o Shri Mohammed Yasin Khatri, Aged About 63
Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9880/2022
Choudhary Kana Ram Dhaka Memorial Nursing College, Vpo
Dhingal, Jaipur Highway, Jhunjhunu, (Rajasthan), Through Its
Representative, Shri Faruk Sayed S/o Shri Sadik Sayed, Aged
About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).

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2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9892/2022
Agrani Society For Education And Development, (G.l. Saini
Memorial Institute Of Nursing), 57 Gopal Nagar, Gopalpura
Bypass, Jaipur, Rajasthan, Through Its President Dr. Pramod Pal
S/o Shri Yashpal Yash, Aged About 40 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9919/2022
Global Vision Society (Abu Nursing College), Village Chandela,
Aburoad, District Sirohi, Rajasthan Through Its Secretary Shri
Jabbar Singh S/o Shri Tej Singh, Aged About 67 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its

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Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10528/2022
Durga Devi Memorial Educational Trust (R R College Of Nursing),
141-142, Shri Hanuman City, Near Sitapura Puliya, Tonk Road,
Jaipur, Rajasthan, Through Its Managing Trustee Madan Mohan
Sharma S/o Shri Ram Lal Sharma, Aged About 43 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health (Group-3) Department, Government
Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10548/2022
Raghukul Research And Technical Institute, Resident of Raghukul
Model Town-A, Malviya Nagar, Jagatpura Road, District Jaipur,
Rajasthan Through Its President Nagendra Singh S/o V.s.
Shekhawat, Aged About 48 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its

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Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing School And College Federation,
Through Its President, 357, Laxmi Nagar, Paota B-Road,
Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 10560/2022
R R College Of Nursing, 141-142, Shri Hanuman City, Near
Sitapuriya Puliya, Tonk Road, Jaipur Through Its Principal Shri
Rajkumar Gill S/o Shri Hanuman Sahai Sharma, Aged About 39
Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department Government Of
Rajasthan, Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10564/2022
Khwaja Garib Nawaz College Of Nursing, Near Sabalpura
Fatehpur Road, Nh-11, Sikar, Rajasthan, Through Its Chairman
Shri Khadim Hussain Khatri S/o Shri Mohammed Yasin Khatri,
Aged About 63 Years,
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department Government Of
Rajasthan, Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

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4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10566/2022
Shri Balaji Education Society (Shri Balaji Nursing College),
Opposite Government School, Kalsi, District Sikar, Rajasthan,
Through Its President Dr. Raees Khan S/o Shri Abdul Rasheed
Khan, Aged About 46 Years
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Medical
And Health Department (Group-3), Government Of
Rajasthan, Govt. Secretariat Jaipur Rajasthan.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10569/2022
Durga Devi Memorial Educational Trust (R R College Of Nursing),
141-142, Shri Hanuman City, Near Sitapura Puliya, Tonk Road,
Jaipur, Rajasthan, Through Its Managing Trustee Madan Mohan
Sharma S/o Shri Ram Lal Sharma, Aged About 43 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department Government Of
Rajasthan, Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

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4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10572/2022
Shri Vinayaka Mission Medical And Education Society, (Symbiosis
Institute Of Nursing), Plot No. 262, Sector 26, Pratap Nagar,
Jaipur, Rajasthan Through Its President Ram Babu Sharma S/o
Shri Ramji Lal Sharma Aged About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health Sciences, Through Its
Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Jaipur,
Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Having Office Address At Plot No.273,
Subhash Nagar, Pal Road, Jodhpur
----Respondents
S.B. Civil Writ Petition No. 10573/2022
Durga Devi Memorial Educational Trust (R R College Of Nursing),
141-142, Shri Hanuman City, Near Sitapura Puliya, Tonk Road,
Jaipur, Rajasthan, Through Its Managing Trustee Madan Mohan
Sharma S/o Shri Ram Lal Sharma, Aged About 43 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jothpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur,

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Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10575/2022
Raj Shree College Of Nursing, Ajitgarh Road, Amarpura,
Shahpura, Jaipur, Rajasthan Through Its Director Shri Dilip
Kumar Pareek S/o Late Shri Rajendra Prasad Pareek, Aged About
37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Deputy Secretary, Medical And Health Department
(Group-III), Government Of Rajasthan, Jaipur, Rajasthan.
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
4. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
5. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajathan, 342001
----Respondents
S.B. Civil Writ Petition No. 10579/2022
Skill Development Trust, (Maharaja Agarsen College Of Nursing),
Suratgarh, District Sriganganagar, Rajasthan, Through Its
Secretary Shri Naveen Khemka S/o Shri Govind Ram Khemka,
Aged About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, Rajasthan.
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its

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Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10670/2022
Rukmani Devi Memorial Nursing School, Under The Management
Of Rukmani Devi Memorial Society, Sarkari Hospital Ke Samne,
Chirawa District Jhunjhunu (Raj.) Through Its Chairman Manish
Dhankar S/o Sh. Sumer Singh Dhankar, Aged About 43 Years,
Resident Of Sarkari Hospital Ke Samne, Chirawa, District
Jhunjhunu (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Office Jodhpur Through Its Secretary,
Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11037/2022
Maa Jijabai College Of Nursing, Under The Management Of Maa
Jijabai Shikshan Sansthan, Through Its Chairman Sunil Sharma
S/o Girdhari Lal Sharma, Aged About 43 Years R/o Ward 8,
Railway Station Road, Chomu, District Jaipur.
----Petitioner
Versus
1. State, Through Its Principal Secretary, Medical And Health
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

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4. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11249/2022
Gayatri Vidyapeeth (Shree Ram School Of Nursing), 45-48 Vivek
Vihar, Post Kanota, Agra Road, Jaipur, Rajasthan Through Its
President Dr. R.D. Sharma S/o Shri Krishna Gopal Sharma, Aged
About 64 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jothpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11686/2022
Surendera Nursing Training Institute, A Unit Of The Late Smt.
Vidyawanti Labhu Ram Foundation For Science Research And
Social Welfare, H.H. Gardens, Chak 1-E Chhoti, Sri Ganganagar
Through The Secretary Of The Trust Gorav Gupta Son Of Late
Shri Surender Kumar Aggarwal, By Caste Aggarwal, Aged About
49 Years, Resident Of H.H. Gardens, Chak 1-E Chhoti, Sri
Ganganagar.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Medical And
Health Department, Government Of Rajasthan, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur.
3. Indian Nursing Council, Through Its Secretary, Combined

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Councils Building, Kotla Road, Temple Lane, New Delhi.
4. The President, Rajasthan Private Nursing School Colleges
Federation, E-277, Nakul Path, Lal Kothi Yojana, Jaipur.
5. The Secretary, Private Physiotherapy, Nursing And Para
Medical Institution Society, Plot No. 273, Subhash Nagar,
Pal Road, Jodhpur.
6. The Director, Counseling Board (Gnm) Directorate,
Department Of Medical, Health And Family Welfare,
Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 11807/2022
Savitri Bai Fule Memorial Sansthan, Bagwara Near Daulatpura
Toll Plaza, Express Highway Jaipur, Rajasthan Through Its Deputy
Secretary Shri Subhash Chand Saini S/o Arjun Lal Saini, Aged
About 42 Years, R/o 373, Dhani Daruwala, Kishorpura,
Jhunjhunu.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Jodhpur, Through Its Secretary, H.
No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11819/2022
Shekhawati Medical Training Institute College Of Nursing,
Narayan Ka Baas, Laxmangarh, Sikar, Rajasthan, Through Its
Secretary Shri Sunil Kumar S/o Shri Bhanwar Lal, Aged About 39
Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of

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Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health And Sciences, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11878/2022
Gayatri Vidhyapeeth, (Shree Ram College Of Nursing), 45-48
Vivek Vihar, Post Kanota, Jaipur, Rajasthan Through Its
Representative Shri Rishi Sharma S/o Shri Damodar Sharma,
Aged About 36 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Through Its Secretary, Plot No. 273,
Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11880/2022
Vyas College Of Nursing, Haud Pali Road, Jodhpur, Rajasthan
Through Its Principal Shri Manish Saraswat S/o Late Shri Satish
Chand Sharma, Aged About 40 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,

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Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11884/2022
Gayatri Vidhyapeeth, (Nimt College Of Nursing), 1-4 Indira
Gandhi Nagar, Bagrana, Post Kanota, Agra Road, Jaipur,
Rajasthan, Through Its Representative Shri Rishi Shama S/o Shri
Damodar Sharma, Aged About 35 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11887/2022
Shaheed Bhai Sukha Singh Mehtab Singh Charitable Foundation,
(Sant Baba Fateh Singh Chanan Singh Nursing Institute), Vill. 5
N.P. Dabla (Budha Johar), Tehsil Raisinghnagar, Dist. Sri
Ganganagar (Rajasthan), Through Its Representative Shri
Karanveer Singh S/o Shri Balvinder Singh, Aged About 38 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).

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2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11891/2022
Maa Sharde Janhitay Seva Sansthan, Maa Sharde Nursing
School, Gangadtalai, Banswara, Rajasthan, Through Its President
Shri Rajendra Kumar Taior S/o Shri Tola Chand, Aged About 54
Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
4. Rajasthan Private Nursing School And Colleges Federation,
Through Its Chairman, 357, Laxmi Nagar, Paota B Road,
Jodhpur, Rajasthan - 342001.
----Respondents
S.B. Civil Writ Petition No. 11904/2022
Navjeevan Shikshan Sansthan (Navjeevan College Of B.sc.
Nursing), Khuri Bari, Laxmangarh, Sikar, Rajasthan, Through Its
Secretary Shri Sunil Kumar S/o Shri Banwar Lal Aged About 37
Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Medical
And Health Department (Group-3), Government Of
Rajasthan, Govt. Secretariat, Jaipur Rajasthan.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

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3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 12167/2022
Shri Bajrang Nursing College, Bharatpur Road, Deeg, Bharatpur,
Under The Management Of Shri Bajrang College Pharmacy Siksha
Samiti, Deeg Bharatpur, Through Its Secretary Suresh Chandra
Sharma S/o Sh. Parsadi Lal Sharma, Aged About 63 Years,
Resident Of Bhuda Gate Deeg, Bharatpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Jodhpur, Through Its Secretary, H.no.
273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 12428/2022
Private Physiotherapy, Nursing And Paramedical Institution
Society Office Address- Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan Through Its Secretary Dilip Tiwari S/o Shri
Anand Ram Tiwari, Aged About 62 Years
----Petitioner
Versus
State Of Rajasthan, Through The Secretary, Department Of
Medical And Health (Group-3), Government Of Rajasthan, Jaipur.
----Respondent

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S.B. Civil Writ Petition No. 12855/2022
Shri Matsaya Jan Kalyan Samiti, Salauda Turn, Gangapur City,
Sawai Madhopur, Rajasthan, Through Its Secretary Shree Arjun
Lal S/o Shri Kalu Ram, Aged About 76 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 12928/2022
Ridhi Sidhi Education And Research Society, A-343, Saraswati
Nagar, Jodhpur Through Its Secretary, Ashok Bishnoi S/o Malkan
Singh, Age 34 Years, Resident Of 5, Ratanada Extension Scheme,
Jodhpur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Secretary 357, Laxmi Nagar,
Paota, B-Road, Jodhpur.
----Respondents

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S.B. Civil Writ Petition No. 12962/2022
Shri Maharashi Dadhich Shiksha Samiti (Smd College Of
Nursing), Behind Semcor Factory, Naya Nohra, Baran Road, Kota,
Rajasthan Through Its Secretary Shri Raj Dadhich S/o Shri R.N.
Dadhich, Aged About 43 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Medical And
Health (Group-Iii) Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. Additional Director, Medical And Health (Group-Iii)
Department, Government Of Rajasthan, Jaipur.
3. Rajasthan Nursing Council, Through Its Registrar B-
39,sardar Patel Marg, C-Scheme Jaipur, Rajasthan.
4. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
5. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan-342001.
----Respondents
S.B. Civil Writ Petition No. 12990/2022
Mahatma Gandhi B.sc Nursing College, Nh-11, Pura Ki Dhani,
Post Sabalpura, Sikar, Rajasthan, Through Its Director Shri Dalu
Ram S/o Shri Hadu Ram, Aged About 55 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health And Sciences, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
----Respondents

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S.B. Civil Writ Petition No. 12998/2022
Mahatma Gandhi Seva Sansthan, Rajasthan Lawan, Dausa,
Rajasthan, Through Its Representative Shri Jitendra Kumar S/o
Shri Govind Narayan, Aged About 47 Years.
----Petitioner
Versus
1. State Of Rajasthan, Its Principal Secretary, Medical And
Health Department, Government Of Rajasthan,
Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39M
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan-342001.
----Respondents
S.B. Civil Writ Petition No. 13001/2022
S.R. Bal Vidhya Mandir Samiti (Shri Krishna School Of Nursing),
C/o 412, Master Ji Ki Dhani Bhainsawa, Via- K. Renwal The. K.
Renwal, Jaipur, Rajasthan Through Its Secretary Shri Harphool
Singh S/o Shri Sawai Ram Jat, Aged About 43 Years.
----Petitioner
Versus
1. State Of Rajasthan, Its Principal Secretary, Medical And
Health Department, Government Of Rajasthan,
Government Secretariat, Jaipur (Rajasthan).
2. Additional Director, Medical And Health (Group-Iii)
Department, Government Of Rajasthan, Jaipur.
3. Rajasthan Nrusing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13041/2022
Shri Balaji Shikshan Sansthan, Resident of 205, Subhash Nagar,
Bhilwara, Rajasthan, Through Its President Shree Pramod Tiwari

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S/o Shri Gopal Lal Tiwari, Aged About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health And Sciences, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions, Branch Office Jodhpur Through Its Secretary,
Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13200/2022
Murali Singh Yadav Memorial Nursing Institute, Karni Coach,
Udairamsar, Bikaner Being Run By Society Murali Singh Yadav
Memorial Prashikshan Sansthan, Udairamsar, Bikaner Through Its
President Kuldeep Yadav S/o Shri Manmohan Singh Yadav, Aged
36 Years, Resident Of Karni Coach, Udairamsar, District Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Pot No. 273, Subhash Nagar, Pal Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 13239/2022
Savitri Devi B.sc Nursing College, Karni Coach, Udairamsar,
Bikaner Being Run By Society Murali Singh Yadav Memorial
Prashikshan Sansthan, Udairamsar, Bikaner Through Its President

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Kuldeep Yadav S/o Shri Manmohan Singh Yadav, Aged 36 Years,
R/o Karni Coach, Udairamsar, District Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 13267/2022
Murli Singh Yadav B.sc Nursing College, Karni Colony,
Udairamsar, Bikaner Being Run By Society Murali Singh Yadav
Memorial Prashikshan Sansthan, Udairamsar, Bikaner Through Its
President Kuldeep Yadav S/o Shri Manmohan Singh Yadav, Aged
36 Years, Resident Of Karni Coach, Udairamsar, District Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 13398/2022
St. Wilfred Nursing College, Address Near Balaji Temple, Gegal
Road, Ajmer (Raj.) Parent Society St. Wilfred Education Society,
Sector 10, Mansarovar, Jaipur, Through Its Secretary Dr. Keshav

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Badaya S/o Mahesh Kumar Badaya, Aged About 46 years,
Resident Of A-4, Rajbhawan Road, Civil Lines, Jaipur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing Council, College Federation, Lal
Kothi, Jaipur Through President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13409/2022
Geetanjali College Of Nursing, Borawar, Nagaur, Under The
Management Of Getanjali Shikshan Sansthan, Borawar, Tehsil
Makrana, District Nagaur (Raj.), Through Its Secretary Lal
Mohammed Khan S/o Sh. Saraj Ahmed, Aged About 53 Years,
Deshwali, Mohalla, Borawar, Tehsil Makrana, District Nagaur
(Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Through Its Secretary, Plot No.273,
Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents

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S.B. Civil Writ Petition No. 13700/2022
Shri Ram Shiksha Samiti (Saraswati College Of Nursing), Having
Its Registered Office At Village Gonera, Kotputli, Jaipur, Rajasthan
Through Its Secretary Umrav Singh Gurjar S/o Prabhat Gurjar,
Age 60 Years, R/o Ward No. 2, Jodi Ke Pass, Sevara, Teori, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Medical And
Health Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. Rajasthan Nursing Council, Jaipur Through Its Registrar,
B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan University Of Health Sciences, Through Its
Registrar, Kumbha Marg, Sector - 18, Pratap Nagar, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13730/2022
Vivekanand Nursing College, Tigariya Tehsil Chomu, District
Jaipur (Raj.), Under The Management Of Rameshwar Prasad
Memorial Shikshan Samiti Through Its Secretary Meghraj Yadav
S/o Rameshwar Prasad Yadav, Aged About 44 Years Resident Of
Shyamnagar Colony, Railway Station Road, Chomu, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,

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Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13910/2022
Maa Jijabai College Of Nursing, Under The Management Of Maa
Jijabai Shikshan Sansthan, Through Its Chairman Sunil Sharma
S/o Girdhari Lal Sharma, Aged About 43 Years, Resident Of Ward
8, Railway Station Road, Chomu, District Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Raj.).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing Council Federation, Lal Kothi,
Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13938/2022
Times College Of Nursing, Hanumangarh Town, Hanumangarh,
Rajasthan Through Its Parental Body Times Educational Society,
Hanumangarh Town, Hanumangarh, Through Its Secretary Gopal
Kishan Loddha S/o Sh Bhagirathmal Loddh, Aged About 64 Years,
Resident Of 184, Punjabi Mohalla, Hanumangarh Town, (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

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4. Rajasthan Private Nursing Council Federation, Lal Kothi,
Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14146/2022
Mahatma Gandhi Seva Sansthan, Rajasthan, Lawan, Dausa,
Rajasthan Through Its Representative Shri Jitendra Kumar S/o
Shri Govind Narayan, Aged About 47 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan-342001.
----Respondents
S.B. Civil Writ Petition No. 14170/2022
Shree Vinayak Institute Of Medical Technology, Address Rajat
Path Mansarovar, Jaipur, Rajasthan Through Its Representative
Sayar Parihar S/o Shri Kana Ram Parihar, Aged About 27 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,

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Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14275/2022
Agrani Society For Education And Development, (G.l. Saini
Memorial College Of Nursing), 7-8, Radha Nikunj, Rampura Mod,
Iskan Road, Opp. Vijay Path, Mansarover, Jaipur, Rajasthan,
Through Its Director Dr. Pramod Pal S/o Shri Yash Pal Yash, Aged
About 40 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14389/2022
G.l. Saini Memorial College Of Nursing, 7-8, Radha Nikunj,
Rampura Mod, Iskan Road, Opp. Vijay Path, Mansarover, Jaipur,
Rajasthan, Through Its Director Dr. Pramod Pal S/o Shri Yashpal
Yash, Aged About 40 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its

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Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14686/2022
Sorabh Nursing College, Karauli Road, Kheda, Hindauncity,
District Karauli Being Run By Society Rajasthan Delhi Education
Society, 357, Laxmi Nagar, Paota B Road, Jodhpur Through Its
Secretary Mahesh Singh Beniwal S/o Vijay Singh Beniwal, Aged
43 Years, R/o 357, Laxmi Nagar, Paota B Road, Jodhpur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17202/2021

Shri Vinayaka Mission Medical And Education Society
(Symbiosis Institute Of Nursing), Plot No 262, Sector 26, Pratap
Nagar, Jaipur, Rajasthan Through Its President Ram Babu
Sharma S/o Shri Ramji Lal Sharma Aged About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health Sciences, Through Its
Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Jaipur,
Rajasthan.

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4. Private Physiotherapy, Nursing And Para Medical
Institutions Society Having Office Address At Plot No.
273, Subhash Nagar, Pal Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 8352/2022

Murali Singh Yadav Memorial Prashikshan Sansthan,
Udairamsar, Bikaner Through Its Secretary Kuldeep Yadav S/o
Shri Manmohan Singh Yadav, Aged 37 Years, R/o Udairamsar,
District Bikaner (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Director, Animal
Husbandry Department, Jaipur.
2. Deputy Secretary To The Government, Department Of
Animal Husbandry, Secretariat, Jaipur.
3. Coordinator, College Of Veterinary And Animal Science,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
S.B. Civil Writ Petition No. 10668/2022

Ambika Vikas Sansthan, (Ambika School Of Nursing), B-22,
Saraswati Nagar, Bassni, Jodhpur Rajasthan Through Its
Authorized Secretary Deepak Shrivastav S/o Shri S.p.
Shrivastav, Aged About 65 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health Sciences, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions, Office Jodhpur Through Its Secretary, Plot
No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents

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S.B. Civil Writ Petition No. 10716/2022
Vivekanand College Of Nursing, Katar Chhoti Churu, Being Run
By Society Vivekanand Vidya Ashram Sanstha, Katar Chhoti,
Churu Through Its Secretary Ram Chandra Legha S/o Shri
Laxmanram, Aged About 45 Years, R/o Katar Chhoti, Tehsil
Bidasar, Churu (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal President,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Jaipur, E-277, Nakul Path, Lal Kothi Yojana,
Jaipur.
S.B. Civil Writ Petition No. 11401/2022
NIMT College Of Nursing, 104, Indira Gandhi Nagar, Bagrana,
Post Kanota, Agra Road, Jaipur (Rajasthan) Through Its
President Dr. R.D. Sharma S/o Shri Krishna Gopal Sharma,
Aged About 64 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Additional Director, Medical And Health (Group-Iii)
Department, Government Of Rajasthan, Jaipur.
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jothpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents

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S.B. Civil Writ Petition No. 12440/2022

Shri Bajrang B.Sc Nursing College, Deeg, Bharatpur, Under The
Management Of Shri Bajrang Vidhyalay Samiti, Deeg Bharatpur,
Through It's Secretary Mahesh Chand Sharma S/o Sh. Parsadi
Lal Sharma, Aged About 58 Years, R/o Bhuda Gate Deeg,
Bharatpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health Sciences, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Jodhpur, Through Its Secretary, H.
No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents

S.B. Civil Writ Petition No. 13220/2022

Adarsh Vikasatmak Shikshan Sansthan, Through Its Secretary
Om Prakash Bishnoi, S/o Tej Raj Panwar, Age - 38 Years,
Resident Of - C-80, Chopasani Housing Board, Shankar Nagar,
Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Medical And
Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. Rajasthan Nursing Council, Jaipur Through Its Registrar,
B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg,sector-18, Partap Nagar, Tonk
Road, Jaipur.

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4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents

S.B. Civil Writ Petition No. 14000/2022

Times College Of Nursing, Hanumangarh Town, Hanumangarh,
Rajasthan Through Its Parental Body Times Educational Society,
Hanumangarh Town, Hanumangarh, Through Its Secretary
Gopal Kishan Laddh S/o Sh. Bhagirathmal Laddh, Aged About
53 Years, Resident Of 184, Punjabi Mohalla, Hanumangarh
Town (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
6. The Social Justice And Empowerment Department,
Through Its Secretary, Secretariat, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14869/2022
Khwaja Garib Nawaz College Of Nursing, Near Sabalpura,
Fatehpur Road, Nh-11, Sikar, Rajasthan, Through Its Chairman
Shri Khadim Hussain Khatri S/o Shri Mohammed Yasin Khatri,
Aged About 63 Years.
----Petitioner
Versus

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S.B. Civil Writ Petition No. 14870/2022

Bharatiya Educational, Cultural And Welfare Trust, (Khwaja
Garib Nawaz College Of Nursing), Nh-11, Fatehpur Road, Near
Sabalpura, Sikar, Rajasthan Through Its Secretary Shri Khadim
Hussain Khatri, S/o Shri Mohammed Yasin Khatri, Aged About
63 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents

S.B. Civil Writ Petition No. 14881/2022

Anupama Medical Prashikshan Sansthan, Jeevan Nagar, Sikar,

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Rajasthan, Through Its Secretary Shree Rajendra Modi S/o Shri
Bhanwar Lal Modi, Aged About 58 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Joint Secretary (Group-3), Medical And Health
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan).
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14887/2022

Ramayan Shikshan Sansthan, (Pink City College Of Nursing),
59-60, Green Colony, Moti Nagar, Queens Road, Jaipur
Through Its President Shri Shyam Sunder Ramawat S/o Shri
Raja Ram Ramawat, Aged About 55 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Joint Secretary (Group-3), Medical And Health
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan).
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan University Of Health And Science, Through
Its Registrar, Kumbha Marg, Partap Nagar, Jaipur,
Rajasthan.
5. Private Physiotherapy, Nursing And Para Medical

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Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents

S.B. Civil Writ Petition No. 14888/2022

Annpurna Medical Training, (College Of Nursing) Sikar, Jaipur
Road Sikar - 332001, Rajasthan Through Its Secretary Shri Om
Prakash Sharma S/o Shri Partu Ram, Aged About 55 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Joint Secretary (Group-3), Medical And Health
Department, Government Of Rajasthan, Government
Secretariat, Jaipur (Rajasthan).
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents

S.B. Civil Writ Petition No. 14890/2022

Raghukul Research And Technical Institute, R/o Raghukul Model
Town-A, Malviya Nagar, Jagatpura Road, District Jaipur,
Rajathan Through Its President Nagendra Singh S/o V.s.
Shekhawat, Aged About 48 Years.
----Petitioner
Versus

1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).

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2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur,
Rajasthan.
4. Rajasthan Private Nursing School And College
Federation, Through Its President, 357 Laxmi Nagar,
Paota B-Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 14891/2022

Shri Balaji Shikshan Sansthan, C/o 205 Subhash Nagar,
Bhilwara, Rajasthan, Through Its President Shree Pramod
Tiwari, S/o Shri Gopal Lal Tiwari, Aged About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through
Its Registrar, Kumbha Marg, Partap Nagar, Jaipur,
Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.

----Respondents
S.B. Civil Writ Petition No. 14893/2022
Mahatma Gandhi B.Sc. Nursing College, Nh-11, Pura Ki
Dhani, Post- Sabalpura, Sikar, Rajasthan Through Its
Director Shri Dalu Ram S/o Shri Hadu Ram, Aged About 55
Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of

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Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through
Its Registrar, Kumbha Marg, Partap Nagar, Jaipur,
Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents

S.B. Civil Writ Petition No. 15385/2022
Shri Jagdish Prashad Charitable Trust, (Kalpatru College Of
B.c. Nursing), Eklingpura, Jhamar Kotada Road, Opp. Patel
Petrol Pump, Udaipur, Rajasthan Through Its Managing
Trustee Shri Nitin Pahuja S/o Shri Kamal Pahuja, Aged About
31 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents

S.B. Civil Writ Petition No. 15418/2022
Maa Gayatri School Of Nursing, Through Its Representative
Shri Karan Singh Rathore S/o Shri Durjan Singh Rathore,
Aged About 33 Years R/o Plot No. 6-7, Transport Nagar,
Bedvas, District Udaipur, Rajasthan.
----Petitioner

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Versus
1. State Of Rajasthan, Through The Secretary, Medical
And Health (Group Iii) Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 15731/2022

Deepshikha Kala Sansthan, Having Its Registered Office At
Sector 3, Varun Path, Mansarvoar, Jaipur, Rajasthan
Through Its Director Mr. Prem Surana S/o Nirmal Kumar
Surana, Age 66 Years, Resident Of 08 Gaurav Nagar, Near
Cm House, Civil Lines, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur, Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme,
Jaipur.
3. The Rajasthan University Of Health Science,
Through Its Registrar, Kumbha Marg, Sector - 18,
Pratap Nagar, Tonk Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur, Rajasthan.
----Respondents

S.B. Civil Writ Petition No. 8791/2022
Murli Singh Yadav B. Sc. Nursing College, Karni Colony,

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Udairamsar, Bikaner Run By Society Murli Singh Yadav
Memorial Prashikshan Sinsthan, Udairamsar, Bikaner
Through Its Secretary Kuldeep Yadav S/o Manmohan Singh
Yadav, Aged 44 Years, R/o Karni Coach, Udairamsar,
District Bikaner (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur.
4. Rajasthan Private Nursing School College
Federation, Lal Kothi, Jaipur Through Its President.
----Respondents

S.B. Civil Writ Petition No. 8806/2022
SKG Memorial Nursing Institute, Khasra No. 438,
Jhalamand, Jodhpur Being Run By Society Shubh
Education And Welfare Society, First Residency Road,
Jodhpur Through Its Principal Mana Ram S/o Shri Mohan
Ram, Aged 38 Years, Resident Of Bhagwanpura, Nagaur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur.
4. Rajasthan Private Nursing School College
Federation, Lal Kothi, Jaipur Through Its President.
----Respondents

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S.B. Civil Writ Petition No. 8807/2022
Geetanjali College Of Nursing Borawar, Nagaur, Under The
Management Of Geetanjali Shikshan Sansthan, Borawar,
Tehsil Makrana, District Nagaur Raj., Through Its Secretary
Lal Mohammed Khan Son Of Sh. Saraj Ahmed, Aged About
53 Years, Deshwali Mohalla, Borawar, Tehsil Makrana,
District Nagaur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Rajasthan Private Nursing School College
Federation, Lal Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8820/2022
Raghukul Research And Technical Institute, R/o Raghukul
Model Town-A, Malviya Nagar, Jagatpura Road, District
Jaipur, Rajasthan Through Its President Nagendra Singh S/
o V.s. Shekhawat, Aged About 48 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-

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39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Rajasthan Private Nursing School And College
Federation, Through Its President, 357, Laxmi
Nagar, Paota B Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 8835/2022
Ambika Vikas Sansthan (Ambika School Of Nursing), B-22,
Saraswati Nagar, Bassni, Jodhpur Rajasthan Through Its
Authorized Secretary Deepak Shrivastav S/o Shri S.p.
Shrivastav, Aged About 65 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8839/2022
Shri Bajrang Nursing College, Bharatpur Road, Deeg,
Bharatpur, Under The Management Of Shri Bajrang College
Pharmacy Siksha Samiti, Deeg Bharatpur, Through Its
Secretary Suresh Chandra Sharma S/o Sh. Parsadi Lal
Sharma, Aged About 63 Years, Resident Of Bhuda Gate,
Deeg, Bharatpur (Raj.)

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----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Rajasthan Private Nursing School College
Federation, Lal Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8840/2022
Times College Of Nursing Hanumangarh, Rajasthan
Through Its Parental Body Times Educational Society,
Hanumangarh Town, Hanumangarh, Through Its Chairman
Sagarmal Laddha S/o Shri Bhagirathmal, By Caste
Agarwal, Aged About 64 Years, Resident Of Hanumangarh
(Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.

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4. Rajasthan Private Nursing School College
Federation, Lal Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8841/2022
Smt. Savitri Bai Fule Memorial Sansthan, Bagwara, Near
Daulatpura Toll Plaza, Express Highway Jaipur, Rajasthan
Through Its Deputy Secretary Shri Subhash Chand Saini S/
o Shri Arjun Lal Saini, Aged About 42 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Rajasthan Private Nursing School College
Federation, Lal Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8843/2022
Shri Bajrang B.sc Nursing Clg Deeg, Bharatpur, Under The
Management Of Shri Bajang Vidhyalay Samiti, Deeg
Bharatpur, Through Its Secretary Mahesh Chand Sharma
S/o Sh. Parsadi Lal Sharma, Aged About 58 Years,
Resident Of Bhuda Gate, Deeg, Bharatpur (Raj.)
----Petitioner

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Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Rajasthan Private Nursing School College
Federation, Lal Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8885/2022
Rawat Nursing College, Karni Vihar, Heerapura, Ajmer
Road, Jaipur, Rajasthan, Through Its Secretary Shri
Hemendra Singh Rawat S/o Shri Bacchan Singh Rawat,
Aged About 32 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur,
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No.273, Subhash Nagar, Pal Road,

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Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8907/2022
Sorabh Nursing College, Karauli, Road, Kheda,
Hindauncity, District Karauli Being Run By Society
Rajasthan Delhi Education Society, 357, Laxmi Nagar,
Paota B Road, Jodhpur Through Its Secretary Mahesh
Singh S/o Vijay Singh, Aged 43 Years, R/o C-40, Kusum
Vihar, Jagatpura, Jaipur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur.
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan Private Nursing School Colleges
Federation, Jaipur, E-277, Nakul Path, Lal Kothi,
Yojana, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8934/2022
Seedling School Of Nursing, Jagatpura, Jaipur, Rajasthan,
Through It Representative Shri Sayar Parihar S/o Shri
Kana Ram Parihar, Aged About 27 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur,
(Rajasthan).

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3. Jaipur National University, Through Its Registrar,
Jagatpura, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No.273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8940/2022
Shaheed Bhai Sukha Singh Mehtab Singh Charitable
Foundation, (Sant Baba Fateh Singh Chanan Singh Nursing
Institute), Vill. 5 N.P. Dabla (Budha Johar), Tehsil
Raisinghnagar, Distt. Sri Ganganagar (Rajasthan), Through
Its Representative, Shri Karanveer Singh S/o Shri
Balvinder Singh, Aged About 38 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur,
(Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No.273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8943/2022
Seedling School Of Nursing, Jagatpura, Jaipur, Rajasthan,
Through Its Representative Shri Sayar Parihar S/o Shri
Kana Ram Parihar, Aged About 27 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).

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2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur,
(Rajasthan).
3. Jaipur National University, Through Its Registrar,
Jagatpura, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No.273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8945/2022
St. Wilfred Nursing College, Address Near Balaji Temple,
Gegal Road, Ajmer (Raj.) Parent Society St. Wilfred
Education Society, Sector 10, Mansarovar, Jaipur, Through
Its Secretary Dr. Keshav Badaya S/o Mahesh Kumar
Badaya, Aged About 46 Resident Of A 4, Rajbhawan Road,
Civil Lines, Jaipur (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Rajasthan Private Nursing School College
Federation, Lal Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8946/2022
Raj Jindal Hospital And Research Center Pvt. Ltd., S.P.

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Mukherjee Nagar, Bharatpur Rajasthan Through Its
Director Lokesh Jindal S/o P.R. Jindal, Aged About 51
Years, R/o 61 A, Ranjeet Nagar, Bharatpur (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Rajasthan Private Nursing School College
Federation, Lal Kothi, Jaipur Through Its President.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8947/2022
Gayatri Vidhyapeeth (Shree Ram College Of Nursing ), 45-
48 Vivek Vihar, Post Kanota, Jaipur, Rajasthan, Through Its
Representative Shri Rishi Sharma S/o Shri Damodar
Sharma, Aged About 36 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur,
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,

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Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Through Its Secretary, Plot
No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9033/2022
NIMT College Of Nursing, 1-4, Indira Gandhi Nagar,
Bagrana, Post Kanota, Agra Road, Jaipur (Rajasthan)
Through Its President, Dr. R.D Sharma S/o Shri Krishna
Gopal Sharma, Aged About 64 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Additional Director, Medical And Health (Group-III)
Department, Government Of Rajasthan, Jaipur.
3. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No.273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9034/2022
Naman Hospital And Institute Of Nursing, 1, 1A, 2
Mahaveer Nagar, Muhana Road, Opp. V.t. Road,
Mansarovar, Jaipur, Rajasthan, Through Its Chairman Shri
B.s. Poswal S/o Shri L.r. Poswal, Aged About 50 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).

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2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 9341/2022
Shri Matsaya Jan Kalyan Samiti, Salauda Turn, Gangapur
City, Sawai Madhopur, Rajasthan, Through Its Secretary
Shree Arjun Lal S/o Shri Kalu Ram, Aged About 76 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10673/2022
Shri Balaji Shikshan Sansthan, C/o 205 Subhash Nagar,
Bhilwara, Rajasthan, Through Its President Shree Pramod
Tiwari S/o Shri Gopal Lal Tiwari, Aged About 37 Years.
----Petitioner
Versus

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1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur,
(Rajasthan).
3. Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur,
Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11815/2022
Geetanjali College Of Nursing, Borawar, Nagaur, Under The
Management Of Geetanjali Shikshan Sansthan, Borawar,
Tehsil Makrana, District Nagaur (Raj.), Through Its
Secretary Lal Mohammed Khan S/o Sh. Saraj Ahmed,
Aged About 53 Years, Deshwali Mohalla, Boarawar, Tehsil
Makrana, District Nagaur (Raj.).
----Petitioner
Versus

(D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders)
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----Respondents

S.B. Civil Writ Petition No. 9819/2022

Chaudhary Kanaram Dhaka Memorial Sansthan (Ckrd
Memorial School Of Nursing), Dhigal, Nawalgarh Road,
Tehsil Nawalgarh, District Jhunjhunu, Rajasthan, Through
Its Representative Faruk Sayed S/o Sadik Sayed, Aged
About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11724/2022
Surendera College Of Nursing, A Unit Of The Late Smt.
Vidyawanti Labhu Ram Foundation For Science Research
And Social Welfare, H.h. Gardens, Chak 1-E Chhoti, Sri
Ganganagar Through The Secretary To The Trust Gorav
Gupta Son Of Late Shri Surender Kumar Aggarwal, By
Caste Aggarwal, Aged About 49 Years, R/o H.h. Gardens,
Chak 1-E Chhoti, Sri Ganganagar.
----Petitioner

Versus
1. State Of Rajasthan, Through The Secretary, Medical
And Health Department, Government Of Rajasthan,
Jaipur.
2. Rajasthan University Of Health Sciences, Through
Its Registrar, Sector 18, Pratap Nagar, Jaipur.

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3. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur.
4. Indian Nursing Council, Through Its Secretary,
Combined Councils Building, Kotla Road, Temple
Lane, New Delhi.
5. The President, Rajasthan Private Nursing School
Colleges Federation, E-277, Nakul Path, Lal Kothi
Yojana, Jaipur.
6. The Secretary, Private Physiotherapy, Nursing And
Para Medical Institution Society, Plot No. 273,
Subhash Nagar, Pal Road, Jodhpur.
7. The Chairman, Nursing Counseling Board 2021 Ruhs
College Of Dental Sciences, Wqqv 47R, Jhotwara
Road, Subhash Nagar, Shastri Nagar, Near Tb
Hospital, Jaipur.
----Respondents

S.B. Civil Writ Petition No. 14375/2022

B.m. Education Foundation Trust, (Shekhawati Nursing
Training Centre), Hari Kunj, Pilani, Jhunjhunu, Rajasthan,
Through Its Secretary Shri Pradeep Kumar S/o Shri Om
Prakash Sharma, Aged About 45 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents

S.B. Civil Writ Petition No. 14883/2022

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M.B. Health And Hygiene Nursing Shikshan Sansthan,
(M.b. College Of Nursing), Dungarpur Through Its
Secretary Shri Kapil Anand Kalal S/o Shri Poonam Chand
Kalal, Aged About 41 Years, R/o Shastri Colony, Badal
Mahal Road, Dungarpur - 314001 - Rajasthan
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
5. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi
Nagar, Paota B Road, Jodhpur, Rajasthan - 342001.
----Respondents

S.B. Civil Writ Petition No. 14885/2022

M.b. Health And Hygiene Nursing Shikshan Sansthan,
(M.b. College Of Nursing), Dungarpur Through Its
Secretary Shri Kapil Anand Kalal S/o Shri Poonam Chand
Kalal, Aged About 41 Years, R/o Shastri Colony, Badal
Mahal Road, Dungarpur - 314001 - Rajasthan
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).

(D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders)
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Shri Matsaya Jan Kalyan Samiti, Salauda Turn, Gangapur
City, Sawai Madhopur, Rajasthan, Through Its Secretary
Shree Arjun Lal S/o Shri Kalu Ram, Aged About 76 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur
(Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-
39, Sardar Patel Marg, C-Scheme, Jaipur
(Rajasthan).
3. Rajasthan University Of Health And Science,
Through Its Registrar, Kumbha Marg, Partap Nagar,
Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through
Its Secretary, Plot No. 273, Subhash Nagar, Pal
Road, Jodhpur Rajasthan.
----Respondents

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S.B. Civil Writ Petition No. 15916/2022

Rawat Nursing College, Karni Vihar, Heerapura, Ajmer
Road, Jaipur, Rajasthan, Through Its Secretary Shri
Hemendra Singh Rawat S/o Shri Bacchan Singh Rawat,
Aged About 32 Years.
----Petitioner
Versus

For Petitioner(s) : Mr. Vikas Balia, Sr. Adv. with
Mr. Ankur Mathur
Mr. B.S. Sandhu
Mr. C.S. Kotwani
Mr. Shreyansh Mardia
Mr. G.R. Goyal
Ms. Swati Shekhar
Ms. Aishwarya Sangwa
Mr. Dinesh Kumar Ojha
Mr. Rajender Katariya
Mr. Rajesh Choudhary
For Respondent(s) : Mr. Virendra Lodha Sr. Adv. assisted
by Mr. Rachit Sharma through VC
Mr. Manish Vyas, AAG
Mr. Sandeep Shah, Sr. Adv. & AAG
assisted by Mr. Abhimanyu Singh
Ms. Akshiti Singhvi

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Mr. Mahendra Vishnoi
Mr. Sangram Singh
Dr. Mohit Singhvi
Mr. Kailash Choudhary
Mr. Sheetal Kumbhat
Ms. Pratyushi Mehta
Mr. Praveen Vyas
Mr. Bhavit Sharma
Mr. Vinay Kothari
Mr. K. S. Rajpurohit, AAG
Mr. Manish Tak, AAG

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order Judgment Reserved on : 19/10/2022.

Judgment Pronounced on : 04/11/2022 The basic relief sought for in all these writ petitions revolves around the order dated 07.06.2022 passed by the Principal Secretary, Medical and Health Department (Group-III) Government of Rajasthan Jaipur vide which "No Objection Certificate/ Essentiality Certificate" for enhancement of seats/ establishment of colleges has either been denied/ rejected or is pending consideration before the State Government and thus all consequential benefits flowing therefrom have been denied to the respective petitioners institutions. Besides this relief, in some of the writ petitions, it is also prayed that the respondents may be directed to include the name of the petitioners institutions in the list of eligible institution for the purpose of counselling in GNM/ B.Sc Nursing course with enhanced intake capacity of students for Academic Session 2022-23.

(D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (61 of 74) [CW-3962/2022] Since in all these writ petitions, the principal grievance of the petitioners institutions is for quashing the condition of 100 bedded own hospital enumerated in the order dated 07.06.2022 passed by the Principal Secretary, Medical and Health Department (Group- III), Government of Rajasthan Jaipur, with the consent of all the learned counsel for the parties, the present batch of writ petitions is being heard and decided by this common judgment.

For ready reference, the impugned condition of 100 bedded own hospital enumerated in the order dated 07.06.2022 reads as under:

"(A) futh {ks= esa uohu uflZax Ldwy@dkWyst [kksyus gsrq uhfr ,oa izfØ;k%& • ,sls futh fo'ofo|ky; tks esfMdy dkWyst lapkfyr dj jgs gSa ;k ,slh laLFkk,sa tks esfMdy dkWyst lapkfyr dj jgh gSa vFkok ,slh laLFkk,sa tks Lo;a dk 100 cSM la[;k dk gkWLihVy lapkfyr dj jgh laLFkkvksa dks ekU;rk gsrq vkosnu djuk gksxkA"

The core question which is to be decided in the present batch of writ petitions is that:

"Whether the State Government can impose a condition of having 100 bedded own hospital to get "No Objection Certificate" for establishment of the Nursing Colleges/enhancement of the seats in such Colleges?"

Learned counsel appearing for the petitioners institutions while restricting their submissions only to the question framed hereinabove prayed that the condition of 100 bedded own hospital enumerated in the impugned order dated 07.06.2022 may be quashed and as a consequence thereof, the benefits flowing therefrom may be granted to the petitioners Institutions. Learned counsel also submitted that the petitioners Institutions have constructed the requisite infrastructure and all other facilities as (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (62 of 74) [CW-3962/2022] per the guidelines of the Indian Nursing Council and have preferred an application for the purpose of granting "No Objection Certificate" from the State Government in accordance with law. It is also asserted that the inspections of some of the institutions have already been done by the Rajasthan Nursing Council and the recommendations have also been made in favour of the institutions as those institutions fulfill the guidelines mandated in the regulations of the Indian Nursing Council (Revised Regulations & Curriculum for B.Sc Nursing Program) Regulations, 2020 (hereinafter referred to as 'the Regulation, 2020').

It is also argued that some of the Institutions are in vogue for last many years imparting Nursing education and since they intend to enhance their intake capacity of students, they have applied for increase in the number of seats. Since the procedure for establishment of an Institution and for enhancement of the seats is same, therefore, the same procedure has been followed by the respective institutions.

Learned counsel for the petitioners vehemently submitted that despite the Institutions having all the requisite infrastructure in consonance with the norms laid down by the Indian Nursing Council, they are being denied the "No Objection Certificate" by the State Government and the only reason for denial of the "No Objection Certificate" is the condition of 100 bedded own hospital mentioned in the order dated 07.06.2022 issued by the State Government. Learned counsel for the petitioners further submitted that such condition is in gross violation of the eligibility conditions laid down by the Indian Nursing Council. Learned counsel for the petitioners argued that such addition or inclusion of the condition is not within the domain of the State Government and by virtue of (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (63 of 74) [CW-3962/2022] inclusion of such condition by the State Government, the norms/ regulations made by the Indian Nursing Council are breached/overreached.

It is also contended that the power for imposing eligibility condition is vested with the Central Regulatory Body i.e. Indian Nursing Council and therefore, the State cannot impose any other condition for grant of "No Objection Certificate". Learned counsel submitted that the Indian Nursing Council has prescribed the Standards of Nursing Education to be followed throughout the country and therefore, there has to be uniformity of the Standards in the country and a particular State cannot add or amend any condition which is not prescribed in the notification/ norms of the Indian Nursing Council.

Learned counsel for the petitioners on the strength of the object of the Indian Nursing Council Act, 1947 have also tried to persuade this Court that the condition enumerated in the order dated 07.06.2022 is practically changing the eligibility condition prescribed by the Indian Nursing Council and thus, in the State of Rajasthan, there would be a different set of rules for getting "No Objection Certificate" in such cases.

Learned counsel for the petitioners asserted that the legislative competence of the Parliament and the Legislatures of the State to make laws under Article 246 of the Constitution of India is regulated by the Seventh Schedule of the Constitution. The Central Government and its functionaries are the only competent authorities to coordinate and determine the Standards of education in the Institution for higher education or research and scientific and technical institutions and therefore, by virtue of Indian Nursing Council Act, 1947, the Standards have been (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (64 of 74) [CW-3962/2022] prescribed by the Indian Nursing Council. Learned counsel therefore, submitted that any deviation or addition in the Standards laid down by the Indian Nursing Council will be in violation of the Central Act.

Learned counsel for the petitioners submitted that for the purpose of imparting practical training to the Nursing Students, the institutions must have a parent hospital as mentioned in the Regulation, 2020. The eligibility criteria of being a parent hospital has elaborately been mentioned in the Regulation, 2020 which takes care of the fact that a nursing institution should have 100 bedded parent hospital as per the norms prescribed in the Regulation, 2020 for imparting practical training to the nursing students, therefore, there is no requirement of having 100 bedded own hospital for institution/college.

Learned counsel for the petitioners further submitted that even as per Section 3 of the Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964 (hereinafter referred to as 'the Act of 1964'), power has been conferred to the State Government to establish by Official Gazette a Council to be known as Rajasthan Nursing Council and as per Section 10 of the Act of 1964, authority and power has been granted to the Council to make regulations consisting with this Act and the Rules made thereunder. He further submitted that as per Section 24 of the Act of 1964, power has been granted to the Council to make regulations after duly notifying in the official gazette for the purposes mentioned therein and the Rules and Regulations as laid down shall confirm to the Central Legislation i.e. the Indian Nursing Council Act, 1947. Learned counsel also submitted that since the Indian Nursing Council is holding the field (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (65 of 74) [CW-3962/2022] for prescribing the uniform Standards, the State Government by virtue of the order dated 07.06.2022 has virtually amended/ inserted the condition which is not within their domain. He further submitted that by virtue of addition of such condition, the petitioners Institutions in Rajasthan will be discriminated viz-a-viz other similarly situated Institutions in the other States of the country. To buttress their contention, learned counsel for the petitioners relied upon the judgment of the Hon'ble Supreme Court in the case of State of T.N. & Ors vs. Adhiyaman Educational & Research Institute and Ors., (1995) 4 SCC

104. Learned counsel for the petitioners, therefore, prayed that the writ petitions may be allowed and the condition of 100 bedded own hospital enumerated in the order dated 07.06.2022 may be quashed and set aside and the petitioners may be granted "No Objection Certificate" and other consequential reliefs if they are meeting all other criteria as laid down in the regulations of Indian Nursing Council.

Per contra, Mr. Sandeep Shah, learned Senior Counsel cum Additional Advocate General appearing for the respondent, while supporting the impugned condition mentioned in the order dated 07.06.2022, submitted that it is well within the domain of the State Government to impose a condition for grant of "No Objection Certificate", if the same is in the larger interest of the State and the society. Learned Senior counsel submitted that because of the mushroom growth of the fake Nursing Institutions in the State of Rajasthan, this condition has been imposed. He also submitted that the Standards of the Nursing Education in the State is stagnating day by day on the ground that lots of Colleges which (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (66 of 74) [CW-3962/2022] are not meeting the requisite criteria have emerged and creating a threat to the health of the residents of the State of Rajasthan. To curb the menace of the Institutions which are not meeting the Standards, such condition has been imposed by the State Government. Learned counsel for the State further submitted that the State Government is well within its power to impose such condition as per the regulations issued by the Indian Nursing Council. There is a requirement for such Institutions to obtain "No Objection Certificate"/ Essentiality Certificate from the State Government. Since the Indian Nursing Council has mandated the State Government to issue Essentiality Certificate/'No Objection Certificate', the State Government is well within its rights to impose certain conditions to check the mushroom growth of ineligible Institutions in the State of Rajasthan imparting Nursing Education. He further submitted that there is no conflict between the Central Legislation and the condition imposed by the State vide order dated 07.06.2022. The condition of 100 bedded own hospital imposed by the State Government is just supplementary to the condition imposed by the Indian Nursing Council and the State can certainly impose additional conditions for the purpose of curbing the mushroom growth of ineligible Institutions in the State of Rajasthan. He, therefore, submitted that the condition of having 100 bedded own hospital in the order dated 07.06.2022 is just and proper. He, therefore, prayed that the writ petitions are devoid of merit and the same may be dismissed.

Mr. Manish Vyas, learned Additional Advocate General appearing on behalf of the State Government adopted the arguments of Mr. Sandeep Shah, learned Additional Advocate General and additionally submitted that to check the growth of (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (67 of 74) [CW-3962/2022] fake Nursing Colleges in the State of Rajasthan, a condition has been imposed vide the order dated 07.06.2022, whereby the organization (Trust) desirous of establishing Nursing School/ College must have their own hospital of 100 beds capacity. He submitted that by virtue of this condition, only genuine Institutions imparting the Nursing Education in the State will function for the greater benefit of the residents of the State and the Standards of Education imparted by the Private Institutions will enhance. He, therefore, submitted that the condition of 100 bedded own hospital imposed in the order dated 07.06.2022 is just, proper and correct.

I have considered the submissions made at the Bar and have gone through the pleadings.

Brief background for understanding the controversy in the present case is that Indian Nursing Council Act, 1947 was enacted with a purpose and object that the Indian Nursing Council is an autonomous body under the Government of India, Ministry of Health and Family Welfare Constituted under the Indian Nursing Council Act, 1947, enacted by Parliament, giving statutory powers to maintain uniform standards and regulation of nursing education all over the country. The Functions of the Indian Nursing Council are as under :-

"1. To establish and monitor uniform standards of nursing for nurse midwifes, auxiliary nurse midwifes and health visitors' education by doing inspection of the institutions.

2. To recognize the qualification(s) under section 10(2) [4) of the Indian Nursing Council Act, 1947 for the purpose of registration and employment in India and abroad.

3. To prescribe minimum standards of education and training in various nursing programmes and prescribe the syllabus & regulations for nursing programs under section 16 of the Indian Nursing Council Act, 1947.

(D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (68 of 74) [CW-3962/2022]

4. Power to withdraw the recognition of qualification under Section 14 of the Indian Nursing Council Act, 1947 in case the institution fails to maintain its standards under Section 14(1)(b) of the Act when an institution recognised by a State Council for the training of nurses midwives, Auxiliary Nurse Midwives or health visitors does not satisfy the requirements of the Council.

5. To recognize Degree/Diploma/Certificate awarded by Foreign Universities.

6. To give approval for registration of Indian and Foreign Nurses possessing foreign qualification under Section 11(2)(a) of the Indian Nursing Council Act, 1947.

7. To maintain Indian Nurses Register for registration of nursing personnel."

It can, therefore, safely be presumed that to maintain uniformity of eligibility conditions in the Country, the Indian Nursing Council is a Supreme Body for maintaining the standards in the nursing programmes in the country. It is also noted that for the purpose, the Regulation of 2020 has also been notified and as per these Regulations, the eligible organization/ establishment must have their own 100 bedded parent hospital. The parent hospital has been described in the Regulation of 2020 which reads as under:-

1. Parent Hospital (Unitary/Single Hospital) College of Nursing should have 100 bedded parent/own hospital which is compulsory requirement.

Parent Hospital for a nursing institution having the same Trust/Society/Company which has established the nursing institution and has also established the hospital.

                                  OR
           For    a     nursing   institution   (managed     by

Trust/Society/Company under Section 8), a 'Parent Hospital' would be a hospital either owned and controlled by the Trust/Society/Company or managed and controlled by a trustee/member/director of the Trust/Society/Company. In case the owner of the hospital is a trustee/member/director of the Trust/Society/Company, then the hospital would (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (69 of 74) [CW-3962/2022] continue to function as a 'Parent Hospital' till the life of the nursing institution.

The undertaking would also be to the effect that the trustee/member/director of the Trust/Society/Company would not allow the hospital to be treated 'Parent/Affiliated Hospital/ to any other nursing institution and will be for minimum 30 years (i.e. signed by all trustees/members/directors of Trust/ Society/Company) to the Undertaking to be submitted from the trustee/member/director of the Trust/Society/ Company.

The beds of Parent hospital shall be in one Unitary Hospital i.e. in same building/same campus. Further, the Parent Hospital shall be in the same State i.e. where the institution is located.

a) It is to be noted that once a particular hospital is shown as "Parent Hospital" and permission given to the nursing institution to conduct nursing courses, then, the permission/suitability granted would last as long as the said hospital is attached as a "Parent Hospital".

b) In case the trustee/member/director of the Trust/Society/Company withdraws the Undertaking given, in that case even the permission/suitability letter issued would be deemed to have lapsed/stand withdrawn with immediate effect."

The object behind imposing such condition is that an Institution which is imparting nursing education must have a hospital attached to it for imparting practical training to the students of nursing. The functionaries of the State Government are under an obligation to see that any Institute, which is violating the norms prescribed by the Indian Nursing Council, should be taken to task. If a particular Institute is having a parent hospital as per the Indian Nursing Council Regulation, the same is eligible for grant of 'No Objection Certificate as the College/Institution can impart practical knowledge/training to their students in a hospital.

The Regulation of 2020 does not prescribe that a Nursing College/ Institutions should have its own hospital for the simple (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (70 of 74) [CW-3962/2022] reason that for imparting practical training/education to its students, they must be attached to a hospital though it is not of their own. The only concept is for imparting practical training to the students of nursing and not to impose the condition that the practical training is to be imparted by the Institutions' own hospital. Since the Central Body i.e. Indian Nursing Council is vested with the power to prescribe the uniform standards of education throughout the country and if the condition of 100 bedded own hospital is inserted/imposed by the State Government, then the same would be in deviation from the uniformity being maintained throughout the Country.

The standard of education for imparting nursing education is reflected in the entry 66 of the Union List of Seventh Schedule and, therefore, maintaining standards of nursing education uniformally lies in the domain of Indian Nursing Council. The regulation framed therein has substantial checks and balances which are required to be adhered by the Institution/ Colleges. Thus, the argument of learned Additional Advocate General that the State has power to insert additional condition for grant of "No Objection Certificate" to check the running/establishment of fake institutions is noted to be rejected as the State can very well take appropriate measures under the law to stop the functioning/running of those fake institutions/colleges.

Even a bare perusal of order of State Government dated 07.06.2022 shows that it is an administrative order and has been passed without exercising power vested in the State Government under entry 25 of List III. Since the order dated 07.06.2022 is an administrative order imposing an additional condition of having 100 bedded own hospital, which changes the (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (71 of 74) [CW-3962/2022] criteria cannot be said to be a supplementary condition as prescribed in the Indian Nursing Council Regulations, rather the same would be in conflict with the definition of parent hospital mentioned in the Indian Nursing Council Regulation of 2020. Even otherwise, an order passed by the State Government which is in conflict with Central Legislation is beyond the legislative competence of the State. The view taken by this Court is also gainfully supported by the view taken by the Hon'ble Supreme Court in the case of Preeti Srivastava & Ors. vs. State of Madhya Pradesh & Ors., (1999) 7 SCC 120 which reads as under:-

Entry 66, List-I, Co-ordination and determination of standards in institutions for higher education or research and scientific and technical institutions.

"Both the Union as well as the States have the power to legislate on education including medical education, subject inter alia, to Entry 66 of List-I which deals with laying down standards in institutions for higher education or research and scientific and technical institutions as also co-ordination of such standards. A State has, therefore, the right to control education including medical education so long as the field is not occupied by any Union Legislation. Secondly, the state cannot, while controlling education in the State, impinge on standards in intuitions for higher education. Because this is exclusively within the purview of the Union Government. Therefore, while prescribing the criteria for admission to the institutions for higher education including higher medical education, the State cannot adversely affect the standards laid down by the Union of India under Entry 66 of List-I. Secondly, while considering the cases on the subject it is also necessary to remember that from 1997 education including, inter alia, medical and university education, is now in the Concurrent List so that the Union can legislate on admission criteria also. If it does so, the State will not be able to legislate in this field, except as provided in Article 254."

(D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (72 of 74) [CW-3962/2022] The Hon'ble Supreme Court in the case of State of T.N. & Ors vs. Adhiyaman Educational & Research Institute and Ors., (1995) 4 SCC 104 also held as under :-

"43. What emerges from the above discussion is as follows:

(i) The expression "coordination" used in Entry 66 of the Union List of the Seventh Schedule to the Constitution does not merely mean evaluation. It means harmonisation with a view to fordge a uniform pattern for a concerted action according to a certain design, scheme or plan of development. It, therefore, includes action not only for removal of disparities in standards but also for preventing the occurrence of such disparities. It would, therefore, also include power to do all things which are necessary to prevent what would make "coordination" either impossible or difficult. This power is absolute and unconditional and in the absence of any valid compelling reasons, it must be given its full effect according to its plain and express intention.

(ii) To the extent that the State legislation is in conflict with the Central legislation though the former is purported to have been made under Entry 25 of the Concurrent List but in effect encroaches upon legislation including subordinate legislation made by the center under entry 25 of the Concurrent List or to give effect to Entry 66 of the Union List, it would be void and inoperative.

(iii) If there is a conflict between the two legislations, unless the State legislation is saved by the provisions of the main part of Clause (2) of Article 254, the State legislation being repugnant to the central legislation, the same would be inoperative.

(iv) Whether the state law encroaches upon Entry 66 of the Union List or is repugnant to the law made by the center under Entry 25 of the Concurrent list, will have to be determined by the examination of the two laws and will depend upon the facts of each case.

(v) When there are more applicants than the available situations/seats, the State authority is not prevented from laying down higher standards or qualifications than those laid down by the center or the central authority to short-list the applicants. When the State authority does so, it does not encroach upon Entry 66 of the union List or make a law which is repugnant to the Central law.

(vi) However, when the situations/seats are available and the State authorities deny an applicant the same on the ground that the applicant is not qualified according to its (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (73 of 74) [CW-3962/2022] standards or qualifications, as the case may be, although the applicant satisfies the standards or qualifications laid down by the Central law, they act unconstitutionally. So also when the State authorities derecognise or disaffiliate an institution for not satisfying the standards or requirement laid down by them, although it satisfied the norms and requirements laid down by the central authority, the State authorities act illegally".

The entire focus/ attention of the reply/ additional affidavits filed by the State defending imposition of this condition centers/ revolves around to curb the mushroom growth of the ineligible Colleges/ Institutions imparting nursing education. This Court feels that to stop the mushroom growth of ineligible institutes which are violating the Rules and Regulations, the State Functionaries on the basis of Regulation, 2020 issued by the Indian Nursing Council and the Act of 1964 have sufficient powers to act more vigilantly, stringently and these ineligible institutes must be dealt with iron hands but the same cannot be a ground to amend or alter the eligibility condition prescribed by the Central Body i.e. Indian Nursing Council. Even otherwise, in the opinion of this Court, the State Government has got ample powers to stop/close the ineligible institutions which are being run in the State of Rajasthan without following due process of law. This Court feels that against those persons who are operating such institutions, stern action should be taken. An onerous condition cannot be imposed in the State of Rajasthan putting the genuine eligible institutions to a disadvantage viz-a-viz their counter parts in the other States only on the ground that certain institutions who are running de hors the Rules are creating problems in the State of Rajasthan.

It is also noted that there are sufficient checks and balances in the Regulation, 2020 of Indian Nursing Council to confer the Essentiality Certificate/ No objection Certificate in favour of a particular institute which falls in the eligibility criteria. Thus, (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) (74 of 74) [CW-3962/2022] imposition of an additional condition of having 100 bedded own hospital is de hors the law and discriminates the Institutions of the State of Rajasthan viz-a-viz other Institutions of the Country.

Even a close reading of the order dated 07.06.2022 speaks about the adherence to guidelines issued by the Indian Nursing Council, therefore, in the opinion of this Court imposition of an additional condition is not warranted.

In view of the discussions made above, the writ petitions are allowed. The answer to the question posed is that the State has no power to put an additional condition of having 100 bedded own hospital by the Nursing Institutions/college enumerated in the order dated 07.06.2022 and, therefore, the condition of having 100 bedded own hospital by the Nursing Institute/Colleges enumerated in the order dated 07.06.2022 is quashed and set aside. The State will process the cases of the petitioners Institutions/ Colleges individually for grant of "No Objection Certificate" in accordance with the Regulation, 2020 of the Indian Nursing Council and will not insist upon any College/ Institution to have its own 100 bedded hospitals.

Registry is directed to place a copy of this order in each connected file.

The stay application and other pending applications stand disposed of accordingly.

(VINIT KUMAR MATHUR),J 42-46 & 49-82, 84, 89 to 91, 93 to 101, 104, 105, 107 to 109, 111, 112, 114, 115, 40, 133, 161, 163, 183, 198, 221, 240, 255, 256, 257, 259, 260, 261, 262, 263, 267, 268, 337, 418 to 421, 423 to 430, 432 to 436, 438, 439 441 to 443, 454, 456, 459, 462, 463, 464 and 471 -SanjayS/Shahenshah/- (D.B. SAW/216/2022 and 1 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 04/11/2022 at 08:56:28 PM) Powered by TCPDF (www.tcpdf.org)

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Rajasthan High Court - Jodhpur