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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(1)(b) in Jammu and Kashmir Panchayati Raj Rules, 1996

(b)if more than one contesting candidate have indicated their preference for the same symbol decide by lot to which candidate such symbol will be allotted.