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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)The deployment of the Invigilators should be rotated in such a manner that it does not allow an Invigilator to remain incharge of the same group of candidates for more than one session/shift.