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Union of India - Section

Section 8 in The Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2007

8. Compositions of Selection Committees.

(1)The Selection Committee 'A' shall consist of the following members, namely:-
(i)Director General, who shall be the Chairman of the Committee;
(ii)SCientist-G/Scientist-F of the Bureau nominated by the Director General;
(iii)A nominee of the Ministry or Department of the Central Government having administrative control of the Bureau;
(iv)Officer in charge of the Personnel function in the Bureau; and
(v)One or more specialists to be co-opted by the Director General one of whom may be the representative of Scheduled Castes/Scheduled Tribes.
(3)Selection Committee 'BCD' for posts in Groups 'B', 'C' and 'D' shall consist of the following members, namely:
(i)Deputy Director General (Administration)/Scientist-F to be nominated by Director General who shall be the Chairman;
(ii)One officer dealing with perSonnel functions to be nominated by Director General;
(iii)Two more officers to be nominated by the Director General one of whom may be the representative of Scheduled CasteS/Scheduled Tribes;
(iv)Assistant Director/Deputy Director (Personnel Functions).