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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2007

(1)The Selection Committee 'A' shall consist of the following members, namely:-
(i)Director General, who shall be the Chairman of the Committee;
(ii)SCientist-G/Scientist-F of the Bureau nominated by the Director General;
(iii)A nominee of the Ministry or Department of the Central Government having administrative control of the Bureau;
(iv)Officer in charge of the Personnel function in the Bureau; and
(v)One or more specialists to be co-opted by the Director General one of whom may be the representative of Scheduled Castes/Scheduled Tribes.