Himachal Pradesh High Court
Om Parkash vs . Beasa Devi on 14 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Om Parkash vs. Beasa Devi Civil Suit No.2 of 2016 .
14.03.2022 Present Mr. Ashok Sood, Senior Advocate with Mr. Abhishek Sood, Advocate, for the plaintiff.
Mr. Bhupender Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the defendant.
OMP Nos. 368 & 369 of 2021 Learned counsel representing the defendant prays for and is granted one week's time to file undertaking on behalf of the defendant that in the event of his being permitted to carry out repair work, he would not raise any fresh construction and fresh construction, if any, raised, shall be at his own risk and peril; and he would be liable to demolish the same in the event of suit being decreed.
L on 24.03.2022.
(Sandeep Sharma) Judge 14th March, 2022 (reena) ::: Downloaded on - 14/03/2022 20:15:12 :::CIS