Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989 (d)"Homoeopathic college" means a Homoeopathic Medical College or an institute affiliated to a University and recognized by the Central Council for post graduate course;
