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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of Assam - Subsection

Section 263(a) in Assam Excise Rules, 1945

(a)Liberty to give sample bottles in respect of all consignments, whether trade consignments or the property of private persons, in order that intending purchaser may have the opportunity of testing high class wines and spirits at their own houses before the auction sale.