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State of Assam - Section

Section 263 in Assam Excise Rules, 1945

263. Auctioneer's licence.

- Auctioneer's licence will be granted at an annual fee of Rs. 5, payable in advance. The following are the more important provisions of this licence :
(a)Liberty to give sample bottles in respect of all consignments, whether trade consignments or the property of private persons, in order that intending purchaser may have the opportunity of testing high class wines and spirits at their own houses before the auction sale.
(b)Authority to sell wines, spirits and beer in less quantities than whole dozens of each description in the case of sales by auction of the property of private parties or estates or of trade consignments which are ullaged or otherwise unmerchantable.
(c)Authority to sell by auction at places other than that specified in the licence, viz. at any private residence at which the licensee may hold an auction.