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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(15) in The Board's Excise Rules, 1965

(15)The number of plants harvested from the field shall be verified on receipt in the Kharian and the result noted in the permit mentioned in Sub-rule (2) as well as in the relevant register. These plants whether or not fit for manufacture shall be accordingly indicated in the aforesaid permit and register.