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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1)(a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(a)the total area of land which the person [or family unit] [These words were inserted by Maharashtra 21 of 1975, Section 14(1).] is entitled to hold as the ceiling area;