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State of Maharashtra - Section

Section 1 in Maharashtra Horticulture Development Corporation Act, 1984

1. Short title, extent and commencement.

(1)This Act may be called the Maharashtra Horticulture Development Corporation Act, 1984.
(2)It extends to the whole State of Maharashtra.
(3)It shall come into force from such [date] [1st June 1990 (vide EN., A.A.H., D.D. and F.D., No. UDYAN. 1085/443/H-3, dated the 31st May 1990).], as the State Government may, by notification in the Official Gazette, appoint.