Section 1(3) in Maharashtra Horticulture Development Corporation Act, 1984
(3)It shall come into force from such [date] [1st June 1990 (vide EN., A.A.H., D.D. and F.D., No. UDYAN. 1085/443/H-3, dated the 31st May 1990).], as the State Government may, by notification in the Official Gazette, appoint.
