Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

(1)For carrying out the purposes of this Act, the State Government shall appoint an officer to be the Commissioner of Profession Tax.